Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(2)The applicant shall furnish such information and clarification to the satisfaction of the Authority, within the time directed in this regard by the Authority.