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Chattisgarh High Court

Director Operation And Projects vs Member Judge Industrial Court And Ors. 9 ... on 17 April, 2018

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                    WP No. 354 of 2002

       Director Operation & Projects Versus Member Judge, Industrial Court, Bench at
                                       Raipur & Ors.

                                 WPL No. 4612 of 2008




17.04.2018

Shri Ghanshyam Patel, Advocate for the petitioner.

Shri Adhiraj Surana, Dy.G.A. for State. List it on 01/05/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit