Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(5) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000 (5)The Chancellor shall exercise such powers and perform such other duties as are conferred on him by this Act or Statutes.
