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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Meghalaya - Subsection

Section 62(IV) in The Meghalaya Cinemas (Regulation) Rules

(IV)he possess a fair knowledge of the elements of electric power, direct and alternating current, voltage, emperage, etc., and in the case of muffasi operators, a working knowledge of petrol and bill engines if such engines are over used for exhibitions;