Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(d) in Bihar Special Courts Act, 2009 (d)"Declaration" in relation to an offence, means a declaration made under section-5 in respect of such offence;
