Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(xxxv) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xxxv)"Principal Market Yard" means a portion of a market area, declared as such, under section 10 of this Act;