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State of Assam - Section

Section 548 in The Assam Excise Rules, 2016

548. Determination of original gravity.

- When fermentation has commenced in any worts, so that the original gravity cannot be ascertained by the sacharometre, such gravity shall be determined by such person as may be appointed for the purpose by the Government of Assam, in such manner as shall be approved by the Excise Commissioner.