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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(b) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

(b)review the day to day income, expenditure of any such institutions and to examine-
(i)the pattern of assistance required from the Government for such institutions;
(ii)the principles which shall govern the grant-in-aid from the Government to such institutions;
(iii)the measures directed towards maintaining a sound financial position of such institutions including the powers to impose taxes and fees;
(iv)such other matters as they may consider appropriate for the purpose of laying a sound financial base for such institutions to enable them to discharge their powers and functions effectively.