Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(3)(ii) in Rajasthan Municipalities Act, 2009

(ii)[ one or more health and sanitation committee: [Substituted '(ii) a health and sanitation committee' by Act No. 13 of 2015, dated 22.4.2015.]