Sri T Suresh S/O Tamil Arasan vs The Sr Manager Mail Motor Service on 4 March, 2010

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Karnataka High Court

Sri T Suresh S/O Tamil Arasan vs The Sr Manager Mail Motor Service on 4 March, 2010

Bench: K.Bhakthavatsala

 " {BY SR: 'sh   CGSC]

IN THE HIGH COURT OF KARNATAKA AT BANG1_z§i;oReE;  -T 

DATED THIS THE 4TH DAY oF.r./mRcH.'2e »'   
BEFORE V V ' _ " 1' V'
THE HONBLE DR.JUsT1cE'i:;  
MISC.CVL.1\3'Os. 1569/2o_1'b=&_1-570/'2o1dQv' 
IN MFAVl'€_CRiT; 39'52gj2Vbc6%[  

BETWEEN: "

TSURESH H   _ _ 1'  _  

s/0 TAMIL ARASAN     _   APPELLANT

[BY SRI NAR1L:ND_RAV,CcxW1§A BHEEMA REDDY,
ADVOCATES]  4.     

AND:   . _

THE sENI?QjR"L»1ANAG'rR' V

NL}3EL'D./IO'F£}R5»uSERVICE  """ 

ANi3--.AAN.O'FH£:R.'=   1-
  -  * ...RESP0NDENTS

-- ~   ' n.Mise.C"v1.N0. 1569/2010 is filed by the Advocate for the
4. .appe1].ax1t=g)'ray1'hg to recall the order dated 2.7.2009.

'  MiVS'C.'Cv1.N0.157O/2010 is filed praying to condone the delay

H  days in filing the recalling application.



These l\/Iisc.Cvl. applications coming on for  H

the court made the following :  V 

ORDER

Misc.CVl.No.157O/2010 is an applncaagn by appellant for condoning the delay of :3~~.days."in_ recalling 22 2 application. For the reasons the"-.application, Misc.CV1.No.l570/2010 is a1lo\ive'd in filing the recalling application stands

2. I::esifci N§i.ie5é9/2010. ms is an application filed recalling the order 2.7.2009. There is no good" recall the order dated 2.7.2009. H_Q'VV"€V¢r. vi.tl'?NoA1.ild..rneetlthe------ends of justice to recall the order dated

2.? itopiayrnent of costs of Rs.500/ ».

l~2A.ccordiI1gly, Misc.Cvl.No.1S69/2010 is allowed. The order .2009 is recalled subject to payment of costs of Rs.500/-- 2' -- to lthewcounsel for the respondent nos. 1 and 2. The costs of Rs.500/-- shall be paid to the c0<;.i:1:ise1.:f:Of V' respondent nos. 1 and 2 Within ten days and"ﬁ--1e¢a receipt in the office.

Pr/--

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Karnataka High Court