Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Entire Act] NCT Delhi - Section Section 36 in The Delhi Land Reforms Rules, 1954 36. Partition under Section 55. - A plaint partition of a holding under Section 55 shall contain the particulars mentioned in Rule 33.
