Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Chattisgarh High Court

Vinod Kumar Kachhi vs Shri Devendra Patel 14 Wpc/2592/2018 ... on 24 September, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                     1

                                                                       NAFR

        HIGH COURT OF CHHATTISGARH, BILASPUR

                         CONT No. 1023 of 2018

1. Vinod Kumar Kachhi S/o Shri Bhaiyalal Kachhi, aged about 39 years, R/o
   Village Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur
   (C.G.)

2. Bhaiyalal S/o Shri Ramswaroop Kachhi, aged about 64 years, R/o Village
   Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur (C.G.)

3. Ramprasad S/o Shri Maniram, aged about 86 years, R/o Village
   Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur (C.G.)

4. Ghanshyam Kachhi S/o Salikram Kachhi, aged about 47 years, R/o Village
   Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur (C.G.)

5. Mohan Soni S/o Shri Vimal Chand Soni, aged about 64 years, R/o Village
   Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur (C.G.)

6. Lekhram Suryavanshi S/o Shri Sammelal Suryavanshi, aged about 51
   years, R/o Village Sarwandeori, Police Station Ratanpur, Tahsil and District
   Bilaspur (C.G.)

7. Uttra Kumar S/o Shri Bacchu Ram Suryavanshi, aged about 64 years, R/o
   Village Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur
   (C.G.)

8. Komal Prasad Kachhi, S/o Shri Soupat Ram Kachhi, aged about 52 years,
   R/o Village Sarwandeori, Police Station Ratanpur, Tahsil and District
   Bilaspur (C.G.)

9. Ramkhilawan, S/o Shri Ramadhin Suryavanshi, aged about 59 years, R/o
   Village Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur
   (C.G.)

10. Santosh S/o Shri Malik Ram Kurmi, aged about 38 years, R/o Village
    Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur (C.G.)


11. Ramesh Kumar Soni, S/o Shri Balbhadra Soni, aged about 60 years, R/o
    Village Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur
    (C.G.)

12. Kripa Ram S/o Bodhan Kurmi, aged about 64 years, R/o Village
    Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur (C.G.)


13. Ramkishun S/o Shri Jethuram Suryavanshi, aged about 52 years, R/o
    Village Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur
    (C.G.)

14. Doojram S/o Shri Ganga Ram Suryavanshi, aged about 46 years, R/o
                                                     2

                   Village Sarwandeori, Police Station Ratanpur, Tahsil and District Bilaspur
                   (C.G.)                                              ---- Petitioners

                                                 Versus

                1. Shri Devendra Patel, Sub-Divisional Officer (Revenue), Bilaspur, District
                   Bilaspur (C.G.)                          ---- Respondent/ Contemnor

For Petitioners : Mr. S. B. Pandey, Advocate.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 24/009/18 Heard.

1. This contempt petition has been filed by the petitioners herein, alleging non-compliance of this Court's order dated 03.07.2018 passed in WPC No. 1756 of 2018.

2. After hearing learned counsel appearing for the petitioners, I deem it appropriate to give one opportunity to the respondent/contemnor in the writ petition No. 1756 of 2018 to ensure compliance of this Court's order dated 03.07.2018

3. The petitioners may also make additional representation along with the copy of this order within ten days from today before the respondent and, in turn, the respondent shall ensure the compliance of this Court's order dated 03.07.2018 in its letter and spirit expeditiously.

4. With the aforesaid direction, the contempt case stands finally disposed of.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka