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[Cites 0, Cited by 0] [Section 416] [Entire Act]

State of Assam - Subsection

Section 416(26) in Gauhati Municipal Corporation Act, 1971

(26)The provision and maintenance of such meters as may be required to measure the volume of any trade effluent being discharged from any trade premises into municipal drains, and the testing of such meters.C. Bye-Laws Relating to Streets