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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(6)(b) in Jharkhand Panchayat Raj Act, 2001

(b)He has a share or interest in any such newspaper in which any advertisement regarding activities of the Panchayat is given; or