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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(3) in Rules under the United Provinces Excise Act, 1910

(3)Hemp drugs - (a) Sale by contract supplier under his licence to retail vendors within his contract area of supply; (b) sale by person licensed to collect Bhang under Form I. D. 15 or to export the same under Form I. D. 16.