Section 2(f) in Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983
(f)'notification' means a notification published in the [Telangana] [Adapted by G.O.Ms.No.25, Higher Education (TE/A2) Department, dated 22.07.2015.] Gazette and the word 'notified' shall be construed accordingly ;
