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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(c) in Gorkhaland Territorial Administration Act, 2011

(c)inspect or cause to be inspected utilization of funds, in respect of schemes or programmes assigned to the Zilla Parishad. Panchayat Samiti, Gram Panchayat by the Government for execution either directly or through the Gorkhaland Territorial Administration,