Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 92 in The Companies (Accounting Standards) Rules, 2006 92. Actuarial gains and losses should be recognised immediately in the statement of profit and loss as income or expense (see paragraph 61).
