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State of Madhya Pradesh - Section

Section 7 in The M.P. Gram Panchayat (Annual Accounts and Administration Report) Rules, 1998

7. Submission of Annual Accounts and Administration Report.

- The annual account and administration report shall be placed before the Gram Sabha in the annual meeting and shall also be submitted to the prescribed authority and concerned Janpad Panchayat by the 1st day of June every year.