Himachal Pradesh High Court
Nisha Kumari vs . Shiv Raj on 22 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Nisha Kumari vs. Shiv Raj CMP (M) No.691/2022 22.7.2022 Present: Mr. Rakesh K. Sharma, Advocate, for the applicant.
Respondent in person.
Respondent prays for and is granted two months time to file reply. List on 14th October, 2022. In the meantime, respondent is restrained from remarriage.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 22nd July, 2022 (CS) ::: Downloaded on - 22/07/2022 20:10:34 :::CIS