Section 42(2)(b) in The Indian Stamp Act, 1899

[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(b) in The Indian Stamp Act, 1899

(b)nothing in this section shall affect the [Code of Civil Procedure (14 of 1882)] [*Now see the Code of Civil Procedure, 1908 (5 of 1908), Sch.I, Order 13, Rule 9.], section 144, clause 3

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Union of India - Subsection

Section 42(2)(b) in The Indian Stamp Act, 1899