Himachal Pradesh High Court
Rajinder Bindra vs . State Of Himachal Pradesh & Ors. on 22 December, 2025
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Rajinder Bindra Vs. State of Himachal Pradesh & Ors.
CWP-18105 of 2025 22.12.2025 Present: Mr. Shubham Sharma, Advocate, for the petitioner.
of Mr. Rajan Kahol & Mr. Vishal Panwar, Additional Advocates General with Mr. Ravi Chauhan, Deputy Advocate General, for the respondents-State.
Mr. Paras Dhaulta, Advocate, for respondent No.4. rt Mr. Paras Dhaulta, Advocate, has filed Memo of Appearance on behalf of respondent No.4. He prays for and is granted four weeks' time to file Power of Attorney as well as reply to the petition.
Notice issued to respondent No.5 is still awaited. Be awaited for another four weeks.
In the meantime, respondents No.1 to 3 may also file reply.
December 22, 2025 (Sandeep Sharma),
(sunil) Judge
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