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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bengal Presidency - Subsection

Section 11(b) in Police Regulations, Bengal , 1943

(b)Subject to the condition that no extra expense is involved, temporary outposts may be established by a Superintendent without reference to the Deputy Inspector-General. When, however, it is necessary to hire accommodation, the previous sanction of the Deputy Inspector-General for the extra expenditure shall be obtained. Superintendents shall submit to the Deputy Inspector-General on the 1st April each year a statement showing the number of, and the period for, which such posts were created with brief reasons in each case.