Patna High Court - Orders
Mohammad Abdullah &Amp; Anr vs The Union Of India &Amp; Anr on 22 February, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr.Misc. No.35171 of 2010
MOHAMMAD ABDULLAH & ANR
Versus
THE UNION OF INDIA & ANR
-----------
3. 22.2.2011. Perused the office note as well as letter bearing memo no.91 dated 2.2.2011 sent by Sub. Inspector of Police (Rail), Narkatiaganj.
Let the case be listed under the heading 'For Admission'.
Md.S. ( Rakesh Kumar, J.)