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[Cites 0, Cited by 0] [Section 188(4)] [Section 188] [Entire Act]

Union of India - Subsection

Section 188(4)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)If station master on duty fails to exchange "all-right" signal the loco pilot shall advise the controller on secured means of communication or to the next station;