Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 3. Establishment of the University. (1)There shall be established in district Mathura of Uttar Pradesh by the Society, a University in the name of "Sanskriti University, Chhata, Mathura, Uttar Pradesh".(2)The University shall be a body corporate.
