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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1)(vii) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(vii)The grantees shall abide by the general advice rendered by the State Board from time to time about the cropping patterns;