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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(1) in The Bihar Co-operative Societies Rules, 1959

(1)An order under Section 42 of the Act directing that a society be wound up and an order under Section 44(1) appointing a liquidator, shall be published in the Official Gazette and in such other manner as the Registrar may direct.