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State of Maharashtra - Section

Section 21 in The Maharashtra Borstal Schools Rules, 1965

21. Maintenance of record of inmates in Grade III.

(1)A record of the conduct and industry of each inmate in Grade 111 shall be maintained in a register to be kept for the purpose. The Principal shall record therein every day his remarks,- "Very good", "Good", "Fair" and "Bad" - against the name of each inmate. Marks on the basis of these remarks shall be awarded to every inmate as shown below :-
Very good .. .. 3 marks.
Good .. .. 2 marks.
Fair .. .. 1 mark.
Bad .. .. Nil.
(2)The full marks for a month of 26 working days shall be 78 to which the Principal may, when he thinks fit, add 22 marks, to make up a monthly total of maximum of 100 marks.