Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Punjab - Subsection Section 102(10) in The Punjab Factory Rules, 1952 (10)[ Carrying on of certain processes of lead and lead material in Printing Presses and Type Foundries.] [Substitued by Punjab Government Notification No. E2809-VII-DS- Lab.,60/22020, dated 23rd July, 1960.]