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Allahabad High Court

Uma Shanker Shukla vs Asstt. Housing Commissioner/Asstt. ... on 11 August, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 28

Case :- WRIT - C No. - 12845 of 1998

Petitioner :- Uma Shanker Shukla
Respondent :- Asstt. Housing Commissioner/Asstt. Registrar & Others
Petitioner Counsel :- M.S.Negi
Respondent Counsel :- S.P.Shukla

Hon'ble Sanjay Misra,J.

Cause list has been revised. None appears on behalf of the petitioner to press this writ petition in spite of repeated calls. There is neither any illness slip nor any request for adjournment has been made. Learned Standing Counsel for the respondent is present.

In view of the aforesaid circumstances, this writ petition is dismissed for non prosecution.

Interim order, if any, is vacated.

No order is passed as to costs.

Order Date :- 11.8.2010 pks