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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Chattisgarh - Subsection

Section 123(1)(b) in The Chhattisgarh Municipalities Act, 1961

(b)cleansing public streets, places and sewers, and all places, not being private property, which are open to the enjoyment of the public whether such places are vested in the Council or not; removing noxious vegetation, and abating all public nuisances;