Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Meghalaya - Subsection Section 6(b) in The Meghalaya Prevention Of Gambling Act, 1970 (b)seize all instruments of gaming and all money reasonably suspected to have been used or intended to be used for the purposes of gaming which are found therein.
