Gauhati High Court
M/S A K Das And Sons vs Union Of Inaid And 6 Ors on 30 April, 2024
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GAHC010279762023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/18/2024
M/S A K DAS AND SONS
A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT NH 27/31 VILL
HELANARPAM P.O HOWLY BAKSA BTAD ASSAM REP BY ITS SOLE
PROPRIETOR MR. AJAY KUMAR DAS AGED ABOUT 62 YEARS RESIDING
AT HOWLY TOWN WARD NO. 2 P.O HOWLY DIST. BARPETA ASSAM
VERSUS
UNION OF INAID AND 6 ORS.
REP BY THE SECRETARY TO THE MINISTRY OF ROAD TRANSPORT AND
HIGHWAY TRANSPORT BHAWAN PARLIAMENT STREET NEW DELHI
110001
2:UNDER SECRETARY
TO THE MINISTRY OF PETROLEUM AND NATURAL GAS GOVT OF INDIA
SHASTRI BHAWAN NEW DELHI 110001
3:NATIONAL HIGHWAYS AUTHORITY OF INDIA
REP BY ITS CHAIRMAN HAVING ITS REGIONAL OFFICE AT HEDFI HOUSE
4TH FLOOR G S ROAD DISPUR GUWAHATI 781006 ASSAM
4:THE DISTRICT MAGISTRATE CUM DEPUTY COMMISSIONER
BAKSA
BTAD ASSAM
5:JIO BP
RELIANCE BP MOBILITY LTD FORMALLY RELIANCE PETROLEUM REP
BY ITS VICE PRESIDENT P AND C HAVING HIS REGISTERED OFFICE AT
3RD FLOOR MAKER CHAMBERS IV 222 NARIMAN POINT MUMBAI
MAHARASHTRA INDIA PIN 400021
6:AREA MANAGER
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JIO BP RELIANCE BP MOBILITY LTD BIJAY CRESCENT BUILDING ABOVE
RELIANCE TRENDS RUKMINIGAON G S ROAD GUWAHATI ASSAM 781022
7:SHAIDUL ISLAM
S/O KHALIUR RAHMAN R/O MISSION ROAD WARD NO. 3 BARPETA ROAD
BARPETA ASSAM PIN 78131
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : DY.S.G.I.
Linked Case : I.A.(Civil)/965/2024
JIO BP AND ANR
RELIANCE BP MOBILITY LTD FORMALLY RELIANCE PETROLEUM REP BY
ITS VICE PRESIDENT P AND C HAVING HIS REGISTERED OFFICE AT 3RD
FLOOR MAKER CHAMBERS IV 222 NARIMAN POINT MUMBAI
MAHARASHTRA INDIA PIN 400021
2: AREA MANAGER
JIO BP RELIANCE BP MOBILITY LTD BIJAY CRESCENT BUILDING ABOVE
RELIANCE TRENDS RUKMINIGAON G S ROAD GUWAHATI ASSAM 781022
VERSUS
M/S A K DAS AND SONS AND 5 ORS
A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT NH 27/31 VILL
HELANARPAM P.O HOWLY BAKSA BTAD ASSAM REP BY ITS SOLE
PROPRIETOR MR. AJAY KUMAR DAS AGED ABOUT 62 YEARS RESIDING AT
HOWLY TOWN WARD NO. 2 P.O HOWLY DIST. BARPETA ASSAM
2:THE UNION OF INDIA
REP BY THE SECRETARY TO THE MINISTRY OF ROAD TRANSPORT AND
HIGHWAY TRANSPORT BHAWAN PARLIAMENT STREET NEW DELHI 110001
3:UNDER SECRETARY
TO THE MINISTRY OF PETROLEUM AND NATURAL GAS GOVT OF INDIA
SHASTRI BHAWAN NEW DELHI 110001
4:NATIONAL HIGHWAYS AUTHORITY OF INDIA
REP BY ITS CHAIRMAN HAVING ITS REGIONAL OFFICE AT HEDFI HOUSE
4TH FLOOR G S ROAD DISPUR GUWAHATI 781006 ASSAM
5:THE DISTRICT MAGISTRATE CUM DEPUTY COMMISSIONER
BAKSA
BTAD ASSAM
6:SHAIDUL ISLAM
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S/O KHALIUR RAHMAN R/O MISSION ROAD WARD NO. 3 BARPETA ROAD
BARPETA ASSAM PIN 781315
------------
Advocate for : MR. JYOTIRMOY ROY
Advocate for : GA
ASSAM appearing for M/S A K DAS AND SONS AND 5 ORS
BEFORE
HON'BLE MR. JUSTICE KARDAK ETE
ORDER
30.04.2024.
Heard Mr. D. Das, learned Senior Advocate assisted by Mr. K. Mohammed, learned counsel for the petitioners.
Also heard Mr. A. Baruah, learned counsel appearing for Mr. C. Baruah, learned standing counsel for the NHAI, who seeks three weeks time to file affidavit-in- opposition. Payer is allowed.
Mr. A. Gayan, learned counsel appearing on behalf of his senior Mr. J. Roy, learned Senior Counsel, for the respondent Nos.5 & 6 and the applicants in I.A. (C) No.965/2024, also prays for and is granted three weeks time to file their response.
Mr. AHMR Choudhury, learned counsel for the respondent No.7 submits that he has already filed the affidavit-in-opposition.
List the matter after three (3) weeks.
The interim order passed earlier shall continue.
JUDGE Comparing Assistant