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Gauhati High Court

M/S A K Das And Sons vs Union Of Inaid And 6 Ors on 30 April, 2024

                                                                 Page No.# 1/3

GAHC010279762023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/18/2024

         M/S A K DAS AND SONS
         A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT NH 27/31 VILL
         HELANARPAM P.O HOWLY BAKSA BTAD ASSAM REP BY ITS SOLE
         PROPRIETOR MR. AJAY KUMAR DAS AGED ABOUT 62 YEARS RESIDING
         AT HOWLY TOWN WARD NO. 2 P.O HOWLY DIST. BARPETA ASSAM



         VERSUS

         UNION OF INAID AND 6 ORS.
         REP BY THE SECRETARY TO THE MINISTRY OF ROAD TRANSPORT AND
         HIGHWAY TRANSPORT BHAWAN PARLIAMENT STREET NEW DELHI
         110001

         2:UNDER SECRETARY
         TO THE MINISTRY OF PETROLEUM AND NATURAL GAS GOVT OF INDIA
         SHASTRI BHAWAN NEW DELHI 110001

         3:NATIONAL HIGHWAYS AUTHORITY OF INDIA
          REP BY ITS CHAIRMAN HAVING ITS REGIONAL OFFICE AT HEDFI HOUSE
         4TH FLOOR G S ROAD DISPUR GUWAHATI 781006 ASSAM

         4:THE DISTRICT MAGISTRATE CUM DEPUTY COMMISSIONER
          BAKSA
          BTAD ASSAM

         5:JIO BP
          RELIANCE BP MOBILITY LTD FORMALLY RELIANCE PETROLEUM REP
         BY ITS VICE PRESIDENT P AND C HAVING HIS REGISTERED OFFICE AT
         3RD FLOOR MAKER CHAMBERS IV 222 NARIMAN POINT MUMBAI
         MAHARASHTRA INDIA PIN 400021

         6:AREA MANAGER
                                                                    Page No.# 2/3

            JIO BP RELIANCE BP MOBILITY LTD BIJAY CRESCENT BUILDING ABOVE
            RELIANCE TRENDS RUKMINIGAON G S ROAD GUWAHATI ASSAM 781022

            7:SHAIDUL ISLAM
             S/O KHALIUR RAHMAN R/O MISSION ROAD WARD NO. 3 BARPETA ROAD
            BARPETA ASSAM PIN 78131

Advocate for the Petitioner   : MR. D DAS SR. ADV

Advocate for the Respondent : DY.S.G.I.




             Linked Case : I.A.(Civil)/965/2024

            JIO BP AND ANR
            RELIANCE BP MOBILITY LTD FORMALLY RELIANCE PETROLEUM REP BY
            ITS VICE PRESIDENT P AND C HAVING HIS REGISTERED OFFICE AT 3RD
            FLOOR MAKER CHAMBERS IV 222 NARIMAN POINT MUMBAI
            MAHARASHTRA INDIA PIN 400021

            2: AREA MANAGER
            JIO BP RELIANCE BP MOBILITY LTD BIJAY CRESCENT BUILDING ABOVE
            RELIANCE TRENDS RUKMINIGAON G S ROAD GUWAHATI ASSAM 781022
             VERSUS

            M/S A K DAS AND SONS AND 5 ORS
            A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT NH 27/31 VILL
            HELANARPAM P.O HOWLY BAKSA BTAD ASSAM REP BY ITS SOLE
            PROPRIETOR MR. AJAY KUMAR DAS AGED ABOUT 62 YEARS RESIDING AT
            HOWLY TOWN WARD NO. 2 P.O HOWLY DIST. BARPETA ASSAM

            2:THE UNION OF INDIA
            REP BY THE SECRETARY TO THE MINISTRY OF ROAD TRANSPORT AND
            HIGHWAY TRANSPORT BHAWAN PARLIAMENT STREET NEW DELHI 110001
             3:UNDER SECRETARY
            TO THE MINISTRY OF PETROLEUM AND NATURAL GAS GOVT OF INDIA
            SHASTRI BHAWAN NEW DELHI 110001
             4:NATIONAL HIGHWAYS AUTHORITY OF INDIA
            REP BY ITS CHAIRMAN HAVING ITS REGIONAL OFFICE AT HEDFI HOUSE
            4TH FLOOR G S ROAD DISPUR GUWAHATI 781006 ASSAM
             5:THE DISTRICT MAGISTRATE CUM DEPUTY COMMISSIONER
             BAKSA
            BTAD ASSAM
             6:SHAIDUL ISLAM
                                                                     Page No.# 3/3

              S/O KHALIUR RAHMAN R/O MISSION ROAD WARD NO. 3 BARPETA ROAD
              BARPETA ASSAM PIN 781315
              ------------
              Advocate for : MR. JYOTIRMOY ROY
              Advocate for : GA
              ASSAM appearing for M/S A K DAS AND SONS AND 5 ORS

                                    BEFORE
                        HON'BLE MR. JUSTICE KARDAK ETE
                                       ORDER

30.04.2024.

Heard Mr. D. Das, learned Senior Advocate assisted by Mr. K. Mohammed, learned counsel for the petitioners.

Also heard Mr. A. Baruah, learned counsel appearing for Mr. C. Baruah, learned standing counsel for the NHAI, who seeks three weeks time to file affidavit-in- opposition. Payer is allowed.

Mr. A. Gayan, learned counsel appearing on behalf of his senior Mr. J. Roy, learned Senior Counsel, for the respondent Nos.5 & 6 and the applicants in I.A. (C) No.965/2024, also prays for and is granted three weeks time to file their response.

Mr. AHMR Choudhury, learned counsel for the respondent No.7 submits that he has already filed the affidavit-in-opposition.

List the matter after three (3) weeks.

The interim order passed earlier shall continue.

JUDGE Comparing Assistant