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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(2) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(2)In case where the Tribunal finds any lacunae in the application, it may direct the applicant to rectify such lacunae within 15 days of filing of the application.