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State of Chattisgarh - Section

Section 94 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

94. Road rollers.

- The employer shall ensure at a construction site of a building or other construction work that: -
(a)before a road roller is used on the ground, such ground is examined for its bearing capacity and general safety, especially at the edges of slopes such as embankments on such grounds;
(b)a roller is not moved downhill with the engine out of gear.