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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(2)(c) in The United Provinces Private Forests Act, 1948

(c)the granting of licences to persons for felling or removing trees or timber or other forest produce in or from such forests for the purposes of trade, and the production and return of such licence by such persons;