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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in Rajasthan Panchayati Raj Rules, 1996

(4)Notice of Gram Sabha also be sent to all Tehsil level functionaries like Tehsildar, Doctor-in-charge Primary Health Centre, Assistant Engineer Public Health Engineering Department, Assistant Engineer State Electricity Board, Assistant Engineer Irrigation, Doctor In-charge Veterinary Dispensary etc., requesting for their participation.