Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act] State of Tripura - Subsection Section 75(3)(ii) in Tripura Value Added Tax Act, 2004 (ii)in any other case, with imprisonment for a term which may extend to six months or with fine or with both.