Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(xi) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963 (xi)"Enrolment number" means the number at which the name of an Advocate is entered in the roll of Advocates maintained by the Bar Council;
