Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58A] [Entire Act] State of Rajasthan - Subsection Section 58A(1) in The Rajasthan Adaptation of Laws (On State and Concurrent Subjects) Order, 1956 (1)in sub-section (ii) omit "in the City of Bombay, the Collector of Bombay and elsewhere,"
