Section 1 in The West Bengal Valuation Board Act, 1978
1. Short title, extent and commencement.
(1)This Act may be called the West Bengal [****] [Word 'Central' omitted by W.B. Act 17 of 2002.] Valuation Board Act, 1978.(2)It extends to the whole of West Bengal.(3)It shall come into force in such area and on such date as the State Government may, by notification, appoint and different dates may be appointed for different areas.
