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Union of India - Act

The Sixth Schedule To The Constitution (Amendment) Act, 2003

UNION OF INDIA
India

The Sixth Schedule To The Constitution (Amendment) Act, 2003

Act 44 of 2003

  • Published on 1 January 2003
  • Commenced on 1 January 2003
  • [This is the version of this document from 1 January 2003.]
  • [Note: The original publication document is not available and this content could not be verified.]
An Act further to amend the Constitution of India in its application to the State of Assam.BE it enacted by Parliament in the Fifty- fourth Year of the Republic of India as follows:-

1. Short title.-

This Act may be called the Sixth Schedule to the Constitution (Amendment) Act, 2003 .