Patna High Court - Orders
Regional Manager, Oriental Insurance ... vs Rita Devi on 2 May, 2025
Author: Jitendra Kumar
Bench: Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.1040 of 2018
======================================================
Regional Manager, Oriental Insurance Company Limited
... ... Appellant/s
Versus
Rita Devi & Ors.
... ... Respondent/s
======================================================
Appearance :
For the Appellant/s : None
For the Respondent/s : Mr. Kameshwar Singh, Advocate
======================================================
CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
13 02-05-2025LCR is already received.
2. Put up this matter on 20.06.2025, awaiting service report of notice upon Respondent No. 2.
(Jitendra Kumar, J) shoaib/-
U