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Patna High Court - Orders

Regional Manager, Oriental Insurance ... vs Rita Devi on 2 May, 2025

Author: Jitendra Kumar

Bench: Jitendra Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Miscellaneous Appeal No.1040 of 2018
                  ======================================================
                  Regional Manager, Oriental Insurance Company Limited

                                                                            ... ... Appellant/s
                                                    Versus
                  Rita Devi & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :      None
                  For the Respondent/s   :      Mr. Kameshwar Singh, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
                                        ORAL ORDER

13   02-05-2025

LCR is already received.

2. Put up this matter on 20.06.2025, awaiting service report of notice upon Respondent No. 2.

(Jitendra Kumar, J) shoaib/-

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