Supreme Court - Daily Orders
Haryana State Industrial And ... vs Jmd Industries Through Its Partner ... on 13 September, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.50 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 166/2020
(Arising out of impugned final judgment and order dated 14-12-2016
in CWP No. 19574/2016 passed by the High Court of Punjab & Haryana
at Chandigarh)
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. & ORS. Petitioner(s)
VERSUS
JMD INDUSTRIES THROUGH ITS PARTNER BASANT KUMAR Respondent(s)
(IA No. 18402/2020 - CONDONATION OF DELAY IN FILING)
Date : 13-09-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Alok Sangwan, Sr. A.A.G.
Mr. Samar Vijay Singh, AOR
Mr. Sumit Kumar Sharma, Adv.
Mr. Rajat Sangwan, Adv.
Ms. Sabarni Som, Adv.
Mr. Fateh Singh, Adv.
Mr. Makrand Pratap Singh, Adv.
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Rameshwar Singh Malik, Sr. Adv.
Ms. Misha Rohatgi, Adv.
Mr. Jitesh Malik, Adv.
Mr. Jatin Hooda, Adv.
Mr. Abhaya Nath Das, Adv.
Mr. Sunil Kumar Das, Adv.
Ms. Monica Goel, Adv.
Mr. Satish Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified
1. Digitally signed by Narendra Prasad Date: 2024.09.13 We find that no plausible reason is given for condonation of 16:45:13 IST Reason:
delay of 1024 days in filing this petition. We are, therefore, not inclined to condone the delay.1
2. In any case, the direction that is issued by the Division Bench is only to pay compensation as per the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013. No interference is also warranted on merits of the case.
3. The special leave petition is, accordingly, dismissed on the ground of delay as well as on merits.
4. Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (ANJU KAPOOR)
DEPUTY REGISTRAR COURT MASTER
2