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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Industrial Development Bank Of India Act, 1964

(g)"scheduled bank "means a bank for the time being included in the Second Schedule to the Reserve Bank of India Act, 1934 (2 of 1934);
(ga)[ "State Bank "means the State Bank of India constituted under the State Bank of India Act, 1955 (23 of 1955); [ Inserted by Act 52 of 1975, Section 3 (w.e.f. 16.2.1976).]
(gb)"subsidiary bank "has the meaning assigned to it in the State Bank of India (Subsidiary Banks) Act, 1959 (38 of 1959);]