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Union of India - Section

Section 1 in The Criminal Law Amendment Act, 1938

1. Short title extent and commencement.

(1)This Act may be called the Criminal Law Amendment Act, 1938.
(2)It extends to the whole of India.
(3)It shall come into force in a State on such date as the State Government may, by notification in the Official Gazette, appoint in his behalf for such State.