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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3)(c) in The Orissa Forest Produce (Control of Trade) Rules, 1983

(c)[* * *] [Deleted by S.R.O.No. 689/84, O.G.E.No. 1009-dated 13.6.1984.]