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[Cites 0, Cited by 2] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1) in Uttar Pradesh Intermediate Education Act, 1921

(1)[ to prescribe courses of instructions, text-books, other books and instructional material, if any, for the High School and Intermediate classes in such branches of education as it thinks fit;