Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 23 in Presidency Small Cause Courts Act, 1882 23. [Portions of Civil Procedure Code extending to Court.] [Repeal by Presidency small cause courts Act 1 of 1895, s. 12.]
